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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(f) in Chhattisgarh Auxiliary Armed Police Force Act, 2011

(f)to perform such other duties and discharge such other responsibilities as may be enjoined upon him by the State Government through a notification published in the Official Gazette.