Section 5(1) in Chhattisgarh Auxiliary Armed Police Force Act, 2011
(1)The functions and duties of a member of the force shall be the following -(a)to aid and assist security forces in -(i)maintaining public peace and order;(ii)preserving internal security;(iii)patrolling sensitive areas; and(iv)gathering intelligence.(b)to protect public property;(c)to help people in situations arising out of natural or man-made disasters;(d)to assist government/public agencies in providing relief measures;(e)to assist the security forces in providing security to public authorities in discharging their functions;(f)to perform such other duties and discharge such other responsibilities as may be enjoined upon him by the State Government through a notification published in the Official Gazette.
