Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(1)(a) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(a)the successful candidates by letter of their having been elected to [Council] [Substituted by G.N. of 21.3.1985.]; and