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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(1) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(1)When the counting of votes is completed the Returning Officer shall forthwith declare the candidates to whom the largest number of votes have been given, to have been elected, and shall forthwith inform -
(a)the successful candidates by letter of their having been elected to [Council] [Substituted by G.N. of 21.3.1985.]; and
(b)the State Government of the result of the election for publication in the Official Gazette,