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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(5)(i) in The National Law University, Jodhpur Act, 1999

(i)The draft Ordinances made by the Executive Council shall be submitted to the General Council and shall be considered by the General Council at its next meeting and shall come into effect from the date on which the General Council approves the same by resolution: