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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Rajasthan - Subsection

Section 113(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)The distribution licensee shall give information of total and voltage-wise distribution losses in the previous year and current year and the basis on which such losses have been worked out.