Bombay High Court
Pr. Commissioner Of Income Tax-7 Mumbai vs Essel Infraprojects Ltd. (Formerly Pan ... on 16 December, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 926 OF 2018
The Principal Commissioner Of Income Tax-23 ....APPELLANTS
Mumbai
V/S
Indian Corporate Loan Securitization Trust-2008
....RESPONDENT
Series 28 WITH INCOME TAX APPEAL(IT) NO. 927 OF 2018 Pr. Commissioner Of Income Tax-7 Mumbai ....APPELLANTS V/S Essel Infraprojects Ltd. (formerly Pan India ....RESPONDENT Paryatan Ltd. ) WITH INCOME TAX APPEAL(IT) NO. 930 OF 2018 Pr. Commissioner Of Income Tax - 16 ....APPELLANTS V/S Yash Raj Films Pvt. Ltd. ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 931 OF 2018 Commissioner Of Income Tax-(e), Pune ....APPELLANTS V/S Pimpri Chinchwad Education Trust ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 941 OF 2018 Page 1/2 ::: Uploaded on - 16/12/2022 ::: Downloaded on - 17/12/2022 18:16:55 ::: Pr. Commissioner Of Income Tax-1 ....APPELLANTS V/S Aegis Logistics Limited ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 944 OF 2018 Pr. Commissioner Of Income-tax-15 ....APPELLANTS V/S Lionbridge Technologies Pvt. Ltd. ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 947 OF 2018 Pr. Commissioner Of Income Tax 7 ....APPELLANTS V/S Navi Mumbai Sez Pvt Ltd ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 16th December, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 12/01/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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