Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Life Insurance Corporation of India (Agents) Regulations, 2017

(1)The appointment of an agent may be terminated by the competent authority at any time giving him one month's notice thereof in writing.