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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2) in The U.P. Teacher Education (Lecturers Cadre) Service Rules, 2010

(2)[ The scales of pay at the time of the commencement of the Uttar Pradesh Teacher Education (Lecturer's Cadre) Service (First Amendment) Rules, 2013 are given in Appendix "A".] [Substituted, by Notification No. 2314/XV-11-2013-1499(204)-2004, dated 22 August, 2013. Published in U.P. Gazette, Extra., Part 4, Section (ka), dated 22 August, 2013. (w.e.f. 22-10-2013)]