Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 20 in The U.P. Teacher Education (Lecturers Cadre) Service Rules, 2010

20. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service shall be such as may be determined by the Government from time to time.
(2)[ The scales of pay at the time of the commencement of the Uttar Pradesh Teacher Education (Lecturer's Cadre) Service (First Amendment) Rules, 2013 are given in Appendix "A".] [Substituted, by Notification No. 2314/XV-11-2013-1499(204)-2004, dated 22 August, 2013. Published in U.P. Gazette, Extra., Part 4, Section (ka), dated 22 August, 2013. (w.e.f. 22-10-2013)]