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Rajasthan High Court - Jodhpur

The Director vs Mahendra Kumar on 9 January, 2023

Bench: Sandeep Mehta, Rekha Borana

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                   D.B. Spl. Appl. Writ No. 594/2021

The Director, Sanskrit Education, Shiskhasankul, J.l.n. Marg,
Jaipur (Rajasthan).
                                                                     ----Appellant
                                       Versus
1.     Mahendra Kumar S/o Shri Vishwambhardayal, Aged About
       55    Years,    R/o      Plot     No.     463,      Near    Old   Kohinoor,
       Sardarpura 6-A Road, Jodhpur, Rajasthan.
2.     Deendayal S/o Ghisaram, Aged About 60 Years, R/o C/o
       Satya Narayan, A-59, Kanak Vrindavan, Phase-Ii, Village
       Kunda, Sirsi Road, Jaipur, Rajasthan.
3.     Bharti Bhadauria D/o Shiv Singh Bhaduria W/o Anil Singh
       Chauhan, R/o C/o N.i.h.m., Near Tagore School, Near
       Kakaji Ki Kothi, Braj Nagar, Bharatpur, Rajasthan.
4.     Kishore Kumar Mangtani S/o Late Shri Duhlana Mal, R/o
       Plot No. 27, S-2, Ankit Apartment, Gopal Vihar, Nandpuri,
       Malviya Nagar, Jaipur, Rajasthan.
5.     State    Of     Rajasthan,          Through          Principle    Secretary,
       Department Of Personnel And Training, Government
       Secretariat, Jaipur.
6.     The Secretary, Department Of Administrative Reforms
       (Group-3), Secretariat, Jaipur.
7.     The Director, Secondary Education, Rajasthan, Bikaner.
8.     The Director, Primary Education, Rajasthan, Bikaner.
9.     The District Education Officer, Secondary, Barmer.
10.    The District Education Officer, Secondary-I, Bharatpur.
                                                                  ----Respondents


For Appellant(s)           :     Mr. Anupam Gopal Vyas.
For Respondent(s)          :     -



            HON'BLE MR. JUSTICE SANDEEP MEHTA

HON'BLE MS. JUSTICE REKHA BORANA Order 09/01/2023 (Downloaded on 09/01/2023 at 11:34:11 PM) (2 of 2) [SAW-594/2021] Learned counsel Shri Vyas states that bunch of special appeals led by D.B. Special Appeal (Writ) No.632/2020 (The Director, Secondary Education vs. Narendra Kumar Boolchandani & Ors.) involving identical controversy has been disposed of by Coordinate Bench of this Court vide judgment dated 04.02.2022.

Thus, without recording separate reasons, the instant intra court appeal is also disposed of in light of the judgment dated 04.02.2022 passed in D.B. Special Appeal (Writ) No.632/2020. (REKHA BORANA),J (SANDEEP MEHTA),J 22-Tikam/-

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