Section 24(2) in The M.P. Boiler Operation Engineers' Rules, 1968
(2)All fees payable under these rules shall be paid in such a manner as the State Government may direct].State B Examination Fee. -Fee for the Boiler Operation Engineer Examinations with details of-Fees for examination; orFees for the issue of Duplicate certificate; orFees for endorsement for validity, in the State of Madhya Pradesh, as the case may be.
