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State of Madhya Pradesh - Section

Section 24 in The M.P. Boiler Operation Engineers' Rules, 1968

24. [ Fees. [Substituted by Notification No. F. 2-1-1-98-A-XI, dated 30-9-1999.]

(1)
(a)Candidates for examination for certificate of proficiency as a Boiler Operation Engineer shall pay a fee of Rs. 500.00 which shall not, except as otherwise provided in these rules, be refundable.
(b)A fee of Rs. 50.00 shall be paid for the issue A a duplicate certificate.
(c)A fee of Rs. 100.00 shall be paid for endorsement on a certificate under Rule 23.
(2)All fees payable under these rules shall be paid in such a manner as the State Government may direct].State B Examination Fee. -Fee for the Boiler Operation Engineer Examinations with details of-Fees for examination; orFees for the issue of Duplicate certificate; orFees for endorsement for validity, in the State of Madhya Pradesh, as the case may be.