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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

(2)Notwithstanding such repeal, all things done or action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act as if this Act had come into force on the 22nd day of January, 1975.