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State of Rajasthan - Section

Section 16 in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

16. Repeal and savings

(1)The Rajasthan State Road Transport Service (Prevention of Ticket-less Travel) Ordinance, 1975 (Rajasthan Ordinance No. 4 of 1975) hereby repealed.
(2)Notwithstanding such repeal, all things done or action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act as if this Act had come into force on the 22nd day of January, 1975.