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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(10)(a) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(a)The application for grant of Long-term Open Access shall contain details such as name of the entity or entities from whom electricity is proposed to be procured along with the quantum of power in MW and such other details as may be laid down by the Distribution Licensee in the detailed procedure. A model application form for Long term Open Access is provided at Annexure-IV.