Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Uttar Pradesh - Subsection Section 25(1) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980 (1)the seniority of persons directly recruited to the service shall be the same as determined by the Commission at the time of their selection;
