Section 14(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961
(2)The washing facilities shall include,-(i)(a)trough with taps or jets at intervals of not less than 60 cm. (2 ft.) or(b)wash-basins with taps attached thereto ; or(c)taps on stand-pipes ; or(d)circular troughs of the fountain type ; and(ii)where dock workers are exposed to skin contamination by poisonous, infections or irritating substances or oil, grease or dust showers controlled by taps.
