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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(ii) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(ii)where dock workers are exposed to skin contamination by poisonous, infections or irritating substances or oil, grease or dust showers controlled by taps.