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Madhya Pradesh High Court

Kishan Pal @ Fauzi vs The State Of Madhya Pradesh on 28 February, 2018

THE HIGH COURT OF MADHYA PRADESH MCRC-2901-2018 (KISHAN PAL @ FAUZI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 28-02-2018 The case is taken upon mention. Shri Pawan Reley, counsel for the petitioner. List the matter on 06.03.2018.

sh (C V SIRPURKAR) e JUDGE ad Pr a hy sh ad Digitally signed by S HUSHMAT HUSSAIN Date: 2018.02.28 M 17:37:05 +05'30' of rt ou C h ig H