Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Kerala - Subsection Section 102(12) in Kerala District Administration Act, 1979 (12)Replanting and inter cropping in coconut gardens and other such lands (pepper, nutmeg, cinnamon, banana, ginger, tapioca, coco, cloves and other similar crops wherever feasible)
