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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(d) in Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975

(d)"Registrar" means the Registrar of the Council appointed under section 14 of the Act.