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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(3)(a) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005

(a)I am authorized to submit the application for establishment of the Endowment Fund on behalf of the ............................(name of the Sponsoring Body).