Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Himachal Pradesh - Subsection Section 55(2) in The Himachal Pradesh Police Act, 2007 (2)The State Government shall cause each such report to be laid before the State Legislature not later than two months of its receipt along with an action taken report.
