Section 14(13)(v) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007
(v)If at any time any of the Assessors is found to be transgressing the policy and procedures of Zonal Accreditation Board and National Accreditation Board, their name shall be struck off from the panel by Zonal Accreditation Board under intimation to the National Accreditation Board.