Himachal Pradesh High Court
Harish Kaushal vs . Union Of India & Others on 11 April, 2022
Bench: Vivek Singh Thakur, Satyen Vaidya
Harish Kaushal vs. Union of India & others .
CWP No.4724 of 2020-C 11.04.2022 Present: Mr.Sudhir Thakur, Senior Advocate, alongwith Mr.Karun Negi, Advocate, for the petitioner. Mr.Ranjan Sharma, Additional Advocate General, for respondents No.1 and 3.
Mr.Balram Sharma, Assistant Solicitor General of India, for respondent No.1 Mr.K.D. Shreedhar, Senior Advocate, alongwith Mr.Saurav Ahluwalia, Advocate, for respondents No.2 and 4.
Mr.Anil Jaswal, Additional Advocate General, for
r respondent No.3.
Mr.Ajay Kumar, Senior Advocate, alongwith Mr.Rohit, Advocate, for respondent No.5.
On request of learned counsel for respondents No.2 and 4, matter is adjourned, in terms of order passed on previous date.
List on 26.04.2022.
(Vivek Singh Thakur) Judge (Satyen Vaidya) Judge April 11, 2022 (Purohit) ::: Downloaded on - 11/04/2022 20:11:35 :::CIS