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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Mizoram - Subsection

Section 8(ii) in The Mizoram Civil Service Rules, 1988

(ii)The examination shall be conducted by the Commission or Committee duly constituted by Government for purposes in accordance with the Mizoram Civil Service (Competitive Examination) Regulations, 1981 as may be adapted and as the Government may, from time to time, make in consultation with the Commission or the Committee as the case may be.