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State of Mizoram - Section

Section 8 in The Mizoram Civil Service Rules, 1988

8. Recruitment by competitive examination.

- (i) Save as provided in Rule 7 of these rules, a competitive examination for recruitment to the service shall be held at such intervals as the Government may, in consultation with the Commission or the Committee, as the case may be, from time to time, determine.
(ii)The examination shall be conducted by the Commission or Committee duly constituted by Government for purposes in accordance with the Mizoram Civil Service (Competitive Examination) Regulations, 1981 as may be adapted and as the Government may, from time to time, make in consultation with the Commission or the Committee as the case may be.