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State of Manipur - Section

Section 79 in Manipur International University Act, 2018

79. University Gazette.

- There may be a UniVersity Gazette which shall be an Official Internal Newsletter of the University and it shall be published from time to time by the University. The University Gazette's mission shall be to build a sense of campus community by communicating information relevant and vital to faculty/ officers and staff and to advance the University's overall strength and messages. It shall be for purpose of internal records of the University, University archives and to keep the Officers/ Faculty and Staff updated with the activities of the University. The University Gazette may contain the recent information regarding Statutes, Ordinances, Rules, Regulations, resolutions, appointments, orders, administrative decisions, academic matters, publication of student results, details of certificates issued, details of the awards won/ given, new centers, new programs, research papers and everything which the Chancellor may deem fit to publish. However, there shall separate editorial board for the University Gazette which shall be constituted and supervised by the Chancellor or the person nominated by him.