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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(3) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(3)Any voluntary organization / institution / individuals / a group of individuals / Charitable trusts/ Statutory bodies etc., running Old Age Home shall register with District Social Welfare Office of each District.