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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(iii) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(iii)The following reservations in admissions shall be applicable to University Colleges and Private Unaided Non-Minority Institutions offering Post Graduate-Engineering, including Technology/ Architecture and Planning Courses in respect of Category-A seats in accordance with the consensus arrived at between Private Unaided Non-Minority Institutions and the Government.