Section 7(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
(1)The authorities charged with carrying out the provisions of this Act for each District are-(a)the Zilla Parishad,(b)Panchayat Samitis,(c)the Standing Committee,(d)Subjects Committees,(e)Presiding Authorities,(f)the Chief Executive Officer, [* * * *] [The word 'and' was deleted by Maharashtra 12 of 1994, Section 3(a).][(f-a) the Executive Officer, and] [Clause (f-a) was Inserted by Maharashtra 12 of 1994, Section 3(b).](g)Block Development Officers.
