Section 7(1)(f) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(f)the Chief Executive Officer, [* * * *] [The word 'and' was deleted by Maharashtra 12 of 1994, Section 3(a).]

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