Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Goa - Subsection Section 22(a) in The Goa Panchayats (Accounts, Audit and Custody of Funds) Rules, 1997 (a)The Pass Book of the Bank shall be under the lock and key of the Secretary.
