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State of Goa - Section

Section 22 in The Goa Panchayats (Accounts, Audit and Custody of Funds) Rules, 1997

22. Pass Book.

(a)The Pass Book of the Bank shall be under the lock and key of the Secretary.
(b)He shall examine the Pass Book/Certificates from time to time and shall immediately call the attention of the Bank to any discrepancy that may appear.
Chapter - III Audit