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State of Madhya Pradesh - Section

Section 8 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

8. Metering Arrangement.

(1)All the meters shall adhere to the standards and provisions specified in CEA (Installation and operation of meters) Regulations, 2006.
(2)Distribution Licensee shall install meter(s) at the interconnection point of MRES and Distribution Licensee's system.
(3)The cost for installation of meter(s) at interconnection point shall be borne by the Distribution Licensee.
(4)MGO shall install meter as per the following requirements:-
(a)Generation meter at the Micro-Grid project to record the generation of electricity. This shall also serve the purpose of RPO fulfillment for obligated entities; and
(b)Meter(s) at each of the outgoing feeder(s) from the Micro-Grid project.
Part - D Operational Framework