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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(4) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(4)MGO shall install meter as per the following requirements:-
(a)Generation meter at the Micro-Grid project to record the generation of electricity. This shall also serve the purpose of RPO fulfillment for obligated entities; and
(b)Meter(s) at each of the outgoing feeder(s) from the Micro-Grid project.
Part - D Operational Framework