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[Cites 0, Cited by 0] [Section 193(1)] [Section 193] [Entire Act]

Union of India - Subsection

Section 193(1)(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)The Meritorious Service Medal. - An annuity of one hundred rupees, admissible with effect from the 15th August of the year for which the award is made.