Section 3(viii) in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012
(viii)The Sports Authority of Andhra Pradesh shall inform the Government the number of Sporting and Non-Sporting Events that have been held with details of applicants who used Stadia and the revenue generated there from on quarterly basis; District Sports Authority shall inform the same to the Sports Authority of Andhra Pradesh on quarterly basis.
