Union of India - Act
The Coinage of the Hundred Rupees and Five Rupees coined in honour of "K. Kamaraj" Rules, 2004
UNION OF INDIA
India
India
The Coinage of the Hundred Rupees and Five Rupees coined in honour of "K. Kamaraj" Rules, 2004
Rule THE-COINAGE-OF-THE-HUNDRED-RUPEES-AND-FIVE-RUPEES-COINED-IN-HONOUR-OF-K-KAMARAJ-RULES-2004 of 2004
- Published on 20 September 2004
- Commenced on 20 September 2004
- [This is the version of this document from 20 September 2004.]
- [Note: The original publication document is not available and this content could not be verified.]
1. Short title and commencement.
2. Definition.
- In these rules, "Act" means Coinage Act, 1906 (3 of 1906).3.
Standard Weight and Remedy allowed on coins of certain denominations coined in honour of "K. Kamaraj". The standard weight of the coins of the following denominations, coined under the provisions of section 6 of the Act, in the honour of "K. Kamaraj" and the remedy allowed in making of such coins shall be as specified in the Table below:-Table| Denomination | Standard weight | Remedy Allowed | ||
| In composition | In standard weight | |||
| (1) | (2) | (3) | (4) | |
| One Hundred Rupees | 35 Grams | 1/500thplus or minus for Silver,that is to say, the Silver contents may vary from 498 to 502 per1000. | 1/100thplus or minus, that is tosay, the weight could vary from 34.65 grams to 35.35 grams. | |
| Five Rupees | 9 Grams | 1/100thplus or minus both for Copperand Nickel, that is to say, Copper could vary from 74% to 76% andNickel from 24% to 26%. | 1/40thplus or minus, that is to say,the weight could vary from 8.7750 grams to 9.2250 grams. |