Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Coinage of the Hundred Rupees and Five Rupees coined in honour of "K. Kamaraj" Rules, 2004 2. Definition. - In these rules, "Act" means Coinage Act, 1906 (3 of 1906).
