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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(4) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(4)[ The licensee shall keep the cinema buildings and equipment insured against the risk of fire so that the cinema theatre in run without fire hazards.] [Substituted by G.O. Ms. No. 773, Home, (Cinemas) Department, dated 5th May 1975.]