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State of Tamilnadu - Section

Section 12 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

12.

(1)Smoking shall not be permitted within the enclosure or within the auditorium.
(2)No unauthorized person shall be allowed to enter the enclosure.
(3)No inflammable article shall, unnecessarily, be taken into, or allowed to, remain in the enclosure.
(4)[ The licensee shall keep the cinema buildings and equipment insured against the risk of fire so that the cinema theatre in run without fire hazards.] [Substituted by G.O. Ms. No. 773, Home, (Cinemas) Department, dated 5th May 1975.]
(5)[ The licensee shall put up at prominent places in, and immediately outside, any projection or rewinding room or in any room in which the films is stored or in which electrical batteries are installed or charged, notice indicating that "smoking" is strictly prohibited.] [Substituted by G.O. Ms. No. 3171, Home dated the 15th December, 1976.]