Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Assam Rifles Act, 1941 1. Short title, extent and application:- (1)This Act may be called the Assam Rifles Act, 1941.(2)It extends to the [whole of India] [Substituted for the word " the whole of Assam" by Act 30 of 1962, section 1] and applies to all members of the Assam Rifles wherever they may be serving.
