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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Assam Rifles Act, 1941

(2)It extends to the [whole of India] [Substituted for the word " the whole of Assam" by Act 30 of 1962, section 1] and applies to all members of the Assam Rifles wherever they may be serving.