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[Cites 0, Cited by 0] [Section 41] [Entire Act]

UT Chandigarh - Subsection

Section 41(1) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(1)The Institute shall use its lands and buildings for the purpose of the Institute and may, when not required for such purposes, allot them for occupation by such persons or officers as the Governing Body may decide.