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[Cites 0, Cited by 0] [Section 206(1)] [Section 206] [Entire Act]

State of Andhra Pradesh - Subsection

Section 206(1)(i) in Andhra Pradesh Panchayat Raj Act, 1994

(i)the rent payable in respect of the premises or if no rent is so payable, the rent payable for similar premises in the locality;