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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Himachal Pradesh - Subsection

Section 68(1)(ii) in The Himachal Pradesh Police Act, 2007

(ii)collect information relating to crimes and criminals and activities of subversive, militant and anti-social elements, if any, in the village and communicate the same to the officer-in-charge of the Police Station;