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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(IX) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(IX)If, there is difference between the final Interstate UI account of NREB and the provisional inter state UI worked out as at (V) above, and there is no change of sign, provisional inter state UI will be adjusted towards difference, otherwise it is to be carried over to next time block.