Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Gujarat - Subsection Section 17(2) in The Gujarat Ayurved University Act, 1965 (2)The Vice-Chancellor may, whenever he thinks fit, and shall, upon a requisition in writing signed by not less than eleven members of the Senate, convene a special meeting of the Senate.
